PARLE AGRO (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM
LAWS(SC)-2017-5-35
SUPREME COURT OF INDIA
Decided on May 09,2017

Parle Agro (P) Ltd Appellant
VERSUS
COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM Respondents

JUDGEMENT

ASHOK BHUSHAN,J. - (1.) Leave granted.
(2.) The issues raised in these appeals being inter-related have been heard together and the appeals are being disposed of by this common judgment.
(3.) Civil Appeals arising out of SLP(C) Nos. 14697-98 of 2016 are being treated as leading case, the facts of which case shall be noted in detail for deciding these cases.;


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