SHREE NILKANTH DEVELOPERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
LAWS(SC)-2017-1-221
SUPREME COURT OF INDIA
Decided on January 13,2017

Shree Nilkanth Developers Appellant
VERSUS
Principal Commissioner Of Income Tax Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Hearing expedited.;


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