BIKRAM CHATTERJI & ORS. Vs. UNION OF INDIA &ORS.
LAWS(SC)-2017-11-191
SUPREME COURT OF INDIA
Decided on
November 22,2017
Bikram Chatterji And Ors.
Appellant
VERSUS
Union Of India Andors.
Respondents
JUDGEMENT
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(1.) Diary No. 37490 of 2017 is taken on Board.
(2.) Issue notice in W.P.(C)Nos. 1144/2017 and Diary No. 37490 of 2017.
(3.) We have heard Mr. M.L. Lahoty, learned counsel for the petitioners.;
(2.) Issue notice in W.P.(C)Nos. 1144/2017 and Diary No. 37490 of 2017.
(3.) We have heard Mr. M.L. Lahoty, learned counsel for the petitioners.;
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