PRINCIPAL COMMISSIONER OF INCOME Vs. WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LTD.
LAWS(SC)-2017-11-182
SUPREME COURT OF INDIA
Decided on November 24,2017

Principal Commissioner of Income Appellant
VERSUS
Woco Motherson Advanced Rubber Technologies Ltd. Respondents

JUDGEMENT

A.K. Sikri, J. - (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application(s), if any, stands disposed of accordingly.;


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