ASST. COMMISSIONER OF INCOME TAX CIRCLE 21(1) MUMBAI Vs. HATKESH CO. OP. HSG. SOCIETY LTD.

LAWS(SC)-2017-7-213

SUPREME COURT OF INDIA

Decided on July 04,2017

Asst. Commissioner Of Income Tax Circle 21(1) Mumbai Appellant

VERSUS

Hatkesh Co. Op. Hsg. Society Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) To be heard along with C.A. No. 3271/2012.;