PRINCIPAL COMMISSIONER OF INCOME Vs. SEAGRAM MANUFACTURING (P.) LTD.
LAWS(SC)-2017-11-172
SUPREME COURT OF INDIA
Decided on
November 10,2017
Principal Commissioner of Income
Appellant
VERSUS
Seagram Manufacturing (P.) Ltd.
Respondents
JUDGEMENT
Rohinton Fali Nariman, J. -
(1.) The Special Leave Petition is dismissed on the ground of delay.
(2.) However, the question of law is kept open.;
(2.) However, the question of law is kept open.;
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