UNITED BREWERIES LTD NOW UNITED BREWARIE Vs. COMMISSIONER OF I.TAX AND ANR

LAWS(SC)-2017-1-220

SUPREME COURT OF INDIA

Decided on January 11,2017

United Breweries Ltd Now United Brewarie Appellant

VERSUS

Commissioner Of I.Tax And Anr Respondents

- (1.) The Special Leave Petitions are dismissed.
(2.) Pending application(s), if any, stands disposed of accordingly.;