THE COMMISSIONER OF SERVICE TAX, CHENNAI Vs. SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT LTD.
LAWS(SC)-2017-10-140
SUPREME COURT OF INDIA
Decided on October 30,2017
The Commissioner Of Service Tax, Chennai
Appellant
VERSUS
Suprasesh General Insurance Services And Brokers Pvt Ltd.
Respondents
JUDGEMENT
- (1.) Leave granted.;
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