THE COMMISSIONER OF SERVICE TAX, CHENNAI Vs. SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT LTD.
LAWS(SC)-2017-10-140
SUPREME COURT OF INDIA
Decided on October 30,2017

The Commissioner Of Service Tax, Chennai Appellant
VERSUS
Suprasesh General Insurance Services And Brokers Pvt Ltd. Respondents

JUDGEMENT

- (1.) Leave granted.;


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