HOTEL SONAI BEER BAR AND PERMIT ROOM AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
LAWS(SC)-2017-12-119
SUPREME COURT OF INDIA
Decided on
December 13,2017
Hotel Sonai Beer Bar And Permit Room And Anr.
Appellant
VERSUS
State of Maharashtra And Ors.
Respondents
JUDGEMENT
Dipak Mishra, C.J. -
(1.) Permission to file special leave petitions is granted.
(2.) Delay in refiling the special leave petition is condoned.
(3.) All impleadment applications are allowed.;
(2.) Delay in refiling the special leave petition is condoned.
(3.) All impleadment applications are allowed.;
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