ARAWALI POWER COMPANY PVT. LTD. Vs. JOGINDER SINGH TOKASH
LAWS(SC)-2017-9-77
SUPREME COURT OF INDIA
Decided on September 05,2017

Arawali Power Company Pvt. Ltd. Appellant
VERSUS
Joginder Singh Tokash Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Substitution allowed.
(3.) Leave granted.;


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