JUDGEMENT
KURIAN,J. -
(1.) Leave granted.
(2.) The appellant, while working as a teacher, was promoted to the post of Headmaster in the year 2007. It appears that the appellant did not join duty, because according to the appellant, it was to a rural inconvenient area. Thereafter, the appellant was promoted again and posted as Headmaster by order dated 28.08.2010.
(3.) While working as Headmaster in terms of the promotion, the following Office Order was issued on 04.09.2010:-
"As per the serial no. 145 of order no./Promotion/282/2010-11 dated 28.08.2010 of this office, Shri Vishnuswarup, Assistant Teacher, Girls Primary School, Nibahna, Block : Maheva has been promoted on the post of Head Master in Girls Primary School, Nibahna, Block : Maheva. His promotion being of 2007 and on the basis of approval of the Chairman District Selection Committee (Promotion) is cancelled till the next orders with immediate effect." ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.