JUDGEMENT
-
(1.) Heard learned counsel for the parties.
(2.) C.A.No.15015/2017 @ SLP(C) NO.20072/2017 @ D.NO.14074/2017 is taken on board.
(3.) Permission to file SLP is granted.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.