INDIABULLS FINANCIAL SERVICES LTD. (SINCE MERGED WITH INDIABULLS HOUSING FINANCE LTD.) Vs. DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

LAWS(SC)-2017-4-221

SUPREME COURT OF INDIA

Decided on April 17,2017

Indiabulls Financial Services Ltd. (Since Merged With Indiabulls Housing Finance Ltd.) Appellant

VERSUS

Deputy Commissioner Of Income Tax, New Delhi Respondents

- (1.) Leave granted.
(2.) Tag with Civil Appeal No.5576 of 2010.;