UNION OF INDIA Vs. NIYAZUDDIN SK & ANR.
LAWS(SC)-2017-7-110
SUPREME COURT OF INDIA
Decided on
July 28,2017
UNION OF INDIA
Appellant
VERSUS
Niyazuddin Sk And Anr.
Respondents
JUDGEMENT
KURIAN,J. -
(1.) Leave granted.
(2.) The appellant is before this Court aggrieved by the order dated 22.09.2014 releasing Respondent Nos.1 and 2 on bail.
(3.) We are informed that Respondent No.2/Md. Asif Aslam is absconding.;
(2.) The appellant is before this Court aggrieved by the order dated 22.09.2014 releasing Respondent Nos.1 and 2 on bail.
(3.) We are informed that Respondent No.2/Md. Asif Aslam is absconding.;
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