COMMISSIONER OF INCOME TAX-12 Vs. M/S SANE & DOSHI ENTERPRISES
LAWS(SC)-2017-1-165
SUPREME COURT OF INDIA
Decided on January 03,2017

COMMISSIONER OF INCOME TAX-12 Appellant
VERSUS
M/S Sane And Doshi Enterprises Respondents

JUDGEMENT

- (1.) Leave granted.;


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