ASSTT. COMMISSIONER OF INCOME TAX AND ANR. Vs. PEPSI FOODS PVT. LTD.
LAWS(SC)-2017-12-121
SUPREME COURT OF INDIA
Decided on December 04,2017
Asstt. Commissioner Of Income Tax And Anr.
Appellant
VERSUS
Pepsi Foods Pvt. Ltd.
Respondents
JUDGEMENT
A.K.SIKRI,J.
- (1.) The special leave petitions are dismissed.;
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