UNIVERSITY GRANTS COMMISSION Vs. MAHARISHI MAHESH YOGI VEDIC VISHWAVIDYALAYA
LAWS(SC)-2017-2-45
SUPREME COURT OF INDIA
Decided on
February 03,2017
UNIVERSITY GRANTS COMMISSION
Appellant
VERSUS
Maharishi Mahesh Yogi Vedic Vishwavidyalaya
Respondents
JUDGEMENT
KURIAN,J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) Mr. Mushtaq Ahmad, learned counsel, appears and accepts notice for the sole respondent.;
(2.) Leave granted.
(3.) Mr. Mushtaq Ahmad, learned counsel, appears and accepts notice for the sole respondent.;
Copyright © Regent Computronics Pvt.Ltd.