NAINA NARANG Vs. ROHIT
LAWS(SC)-2017-10-87
SUPREME COURT OF INDIA
Decided on October 06,2017

Naina Narang Appellant
VERSUS
ROHIT Respondents

JUDGEMENT

S.A.BOBDE,J. - (1.) This Transfer Petition is filed for transfer of Criminal Case No. 531/2016 titled as "Naina Narang & Anr v. Rohit" pending before the Court of Judicial Magistrate Fast Track Court at Nainpur Madhya Pradesh to the Court of competent jurisdiction at Nagpur, Maharashtra.
(2.) The respondents, though served, remained unrepresented.
(3.) We have heard learned counsel for the petitioner.;


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