GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS) AND OTHERS

LAWS(SC)-2017-7-221

SUPREME COURT OF INDIA

Decided on July 17,2017

GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Appellant

VERSUS

Assistant Commissioner Of Income Tax (Tds) And Others Respondents

- (1.) Leave granted.
(2.) To be heard along with Civil Appeal Nos. 792-793 of 2014.;