TAKSHASHILA REALTIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
LAWS(SC)-2017-7-211
SUPREME COURT OF INDIA
Decided on July 03,2017

Takshashila Realties Pvt. Ltd. Appellant
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petitions are dismissed.;


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