PRINCIPAL OFFICER, LG ELECTRONICS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
LAWS(SC)-2017-11-170
SUPREME COURT OF INDIA
Decided on
November 06,2017
Principal Officer, Lg Electronics India Pvt. Ltd.
Appellant
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
Ranjan Gogoi, J. -
(1.) Leave granted.;
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