HAR KAUR SHIKSHA SAMITI BHAMBHEWA Vs. STATE OF HARYANA & ORS

LAWS(SC)-2017-10-145

SUPREME COURT OF INDIA

Decided on October 13,2017

Har Kaur Shiksha Samiti Bhambhewa Appellant

VERSUS

State Of Haryana And Ors Respondents

- (1.) Permission to file SLP is granted.
(2.) Delay condoned.
(3.) Leave granted.;