JUDGEMENT
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(1.) Mr. P.S. Narasimha, learned Additional Solicitor General states, that he will co-ordinate with the relevant departments and make a concrete proposal, after obtaining inputs from all concerned, within two weeks from today.
(2.) All the respondents, who have yet to file their counter affidavits may file the same, within two weeks from today. Post for hearing on 27.03.2017.;
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