U P STATE AGRO INDUSTRIAL CORPORATION LTD Vs. MAHENDRS KUMAR MISHRA
LAWS(SC)-2007-10-131
SUPREME COURT OF INDIA
Decided on October 12,2007

U P STATE AGRO INDUSTRIAL CORPORATION LTD Appellant
VERSUS
MAHENDRS KUMAR MISHRA Respondents

JUDGEMENT

Tarun Chatterjee, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal is directed against the judgment and order dated 19th of January, 2006, of a learned Judge of the Allahabad High Court in WP No. 7150 (S/S) of 2000 and WP No. 7 (S/S) of 2001.;


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