Markandey Katju, J. - (1.) Leave granted.
(2.) This appeal has been directed against the impugned judgment & order dated 8.7.2005 passed by the High Court of Judicature at Allahabad in Writ Petition No. 1110 (S/B) of 2005.
(3.) Heard learned Counsel for the parties and perused the record.;