LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
LAWS(SC)-2007-2-136
SUPREME COURT OF INDIA (FROM: RAJASTHAN)
Decided on
February 01,2007
LIFE INSURANCE CORPORATION OF INDIA
Appellant
VERSUS
STATE OF RAJASTHAN
Respondents
JUDGEMENT
Arijit Pasayat, J. -
(1.) Leave granted.
(2.) Challenge in this appeal is to the order dated 23-5-2005 passed by a Division Bench of the Rajasthan High Court, Jaipur Bench.
(3.) A brief reference to the factual aspect would suffice.;
(2.) Challenge in this appeal is to the order dated 23-5-2005 passed by a Division Bench of the Rajasthan High Court, Jaipur Bench.
(3.) A brief reference to the factual aspect would suffice.;
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