- (1.) Leave granted in special leave petition No. 17577 of 2006.
(2.) This judgment shall dispose of Civil Appeal No.7284 of 2005 and the Civil Appeal arising out of SLP) No. 17577 of 2006.
(3.) C.A. No.7284/2005 is directed against the judgment and order passed by the High Court of Judicature at Bombay in CWP No. 2613 of 2004 dated 17th December, 2004 whereby the High Court has dismissed the writ petition filed by the appellant.;