SECRETARY PADIPPU K S SANGAM LTD Vs. C VARGHESE
LAWS(SC)-2007-3-53
SUPREME COURT OF INDIA
Decided on
March 20,2007
SECRETARY PADIPPU K.S.SANGAM LTD.
Appellant
VERSUS
C.VARGHESE
Respondents
JUDGEMENT
Dr. AR. LAKSHMANAN, J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) Heard Mr.T.L vs. Iyer, learned senior counsel for the appellant and Dr. K. P. Kylasanatha Pillai, learned counsel for the respondent.;
(2.) Leave granted.
(3.) Heard Mr.T.L vs. Iyer, learned senior counsel for the appellant and Dr. K. P. Kylasanatha Pillai, learned counsel for the respondent.;
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