HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF INCOME TAX
LAWS(SC)-2007-10-143
SUPREME COURT OF INDIA
Decided on October 03,2007

HINDUSTAN ZINC LTD. Appellant
VERSUS
COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) WE have gone through the review petition and the relevant document. In our opinion, no case for review of our order is made out. The review petition is accordingly dismissed.;


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