COMMISSIONER OF INCOME TAX Vs. ALFA LAVAL (INDIA) LTD.

LAWS(SC)-2007-11-127

SUPREME COURT OF INDIA

Decided on November 01,2007

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Alfa Laval (India) Ltd. Respondents

- (1.) ON the facts of the case, we do not wish to interfere. The appeal is dismissed, leaving the question of law open.;