STATE OF U P Vs. P N C CONSTRUCTION CO LTD
LAWS(SC)-2007-8-73
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on August 08,2007

STATE OF UTTAR PRADESH Appellant
VERSUS
P.N.C. CONSTRUCTION CO. LTD Respondents

JUDGEMENT

- (1.) Leave granted in Special leave petitions.
(2.) This batch of civil appeals is directed against the judgment and order dated 14.3.02 passed by the Allahabad High Court in Writ Petition No.741 of 2001.
(3.) Civil Appeal No.7256 of 2005 is the lead case in which the facts are as follow.;


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