KUMAR MAINI Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2007-7-98

SUPREME COURT OF INDIA

Decided on July 09,2007

Kumar Maini Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

- (1.) TO be listed after the decision of the Constitution Bench in Brij Lal vs. CIT (2005) 199 CTR (SC) 716 : (2005) 279 ITR 432 (SC).;