JUDGEMENT
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(1.) Delay condoned in filing special leave petitions.
(2.) Ia No. 4, application for condonation of delay in filing substitution application is allowed.
(3.) Ia No. 5, the application for setting aside abatement is allowed and accordingly abatement is set aside. IA No. 3, the application for bringing on record the legal representatives of deceased Hakim Singh, Respondent 1 is allowed and the legal representatives of the deceased Respondent 1 are brought on record.;
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