COLLECTOR, AGRARIAN & ANR. ETC. Vs. GURDEV SINGH ETC. ETC.
LAWS(SC)-1996-8-216
SUPREME COURT OF INDIA
Decided on August 01,1996

Collector, Agrarian And Anr. Etc. Appellant
VERSUS
Gurdev Singh Etc. Etc. Respondents

JUDGEMENT

- (1.) All the above mentioned matters may be listed before an appropriate bench for final disposal in light of the judgment of this Court in the case of Ujjagar Singh (Dead) by Lrs. etc. etc. v. The Collector and Anr. etc. etc., (Civil Appeal Nos. 1208-09 of 1975) delivered today.;


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