JUDHISTIR MOHANTY Vs. STATE OF ORISSA

LAWS(SC)-1996-9-146

SUPREME COURT OF INDIA

Decided on September 13,1996

Judhistir Mohanty Appellant

VERSUS

STATE OF ORISSA Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;