RAMA RAVALU GAVADE Vs. SATABA GAVADU DEAD

LAWS(SC)-1996-11-75

SUPREME COURT OF INDIA (FROM: BOMBAY)

Decided on November 18,1996

Rama Ravalu Gavade Appellant

VERSUS

Sataba Gavadu Dead Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;