PREM BALLABH BELWAL Vs. STATE OF UTTAR PRADESH

LAWS(SC)-1996-7-20

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on July 24,1996

PREM BALLABH BELWAL Appellant

VERSUS

STATE OF UTTAR PRADESH Respondents

- (1.) Delay condoned.
(2.) Substitution allowed.
(3.) Respondents Nos.4 and 5 are ordered to be transposed as appellants.;