PRESIDENT A P M C TALUKA DARWHA DISTRICT YAVATMAL MAHARASHTRA Vs. MANIKANT
LAWS(SC)-1996-10-171
SUPREME COURT OF INDIA
Decided on
October 11,1996
President A P M C Taluka Darwha District Yavatmal Maharashtra
Appellant
VERSUS
Manikant
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Heard learned counsel on both sides.;
(2.) Leave granted.
(3.) Heard learned counsel on both sides.;
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