COMMISSIONER OF POLICE BOMBAY Vs. BHAGWAN V LAHANE

LAWS(SC)-1996-11-51

SUPREME COURT OF INDIA

Decided on November 26,1996

COMMISSIONER OF POLICE,BOMBAY Appellant

VERSUS

BHAGWAN V.LAHANE Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;