INSPECTOR GENERAL OF REGISTRATION U P Vs. AVDESH KUMAR

LAWS(SC)-1996-4-29

SUPREME COURT OF INDIA

Decided on April 12,1996

INSPECTOR GENERAL OF REGISTRATION,U.P. Appellant

VERSUS

AVDESH KUMAR Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;