MOHAMMED GANBI SAHIB Vs. K. BALASUBRAMANIA NAYAR
LAWS(SC)-1996-10-237
SUPREME COURT OF INDIA
Decided on October 10,1996

Mohammed Ganbi Sahib Appellant
VERSUS
K. Balasubramania Nayar Respondents

JUDGEMENT

N.P.SINGH,J. - (1.) These appeals are disposed of in terms of the judgment of this court in the Case of Vijay Singh etc. etc. v. Vijayalakshmi Ammal (Civil Appeal Nos. 5948-5950 of 1990) delivered today.;


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