U P STATE ROADWAYS TRANSPORT CORPN LUCKNOW Vs. ANWAR AHMED

LAWS(SC)-1996-9-21

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on September 30,1996

U.P. STATE ROADWAYS TRANSPORT CORP.,LUCKNOW THROUGH ITS GENE Appellant

VERSUS

ANWAR AHMED Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel for the parties.;