REGIONAL PROVIDENT FUND COMMISSIONER Vs. S D COLLEGE HOSHIARPUR

LAWS(SC)-1996-10-37

SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)

Decided on October 28,1996

REGIONAL PROVIDENT FUND COMMISSIONER Appellant

VERSUS

S.D.COLLEGE,HOSHIARPUR Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;