OSMANIA UNIVERSITY Vs. ABDULRAYEES KHAN
LAWS(SC)-1996-10-12
SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)
Decided on October 25,1996

OSMANIA UNIVERSITY Appellant
VERSUS
ABDUL RAYEES KHAN Respondents

JUDGEMENT

- (1.) Leave granted Leave granted.
(2.) We have heard learned counsel on both sides.
(3.) This appeal by special leave arises from the order of the division bench of the A. P. High court, made on 11/10/1995 in Writ Appeal No. 1183 of 1988.;


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