NAGAMMAI COTTON MILLS Vs. ASSTT DIRECTOR REGIONAL OFFICE OF THE TEXTILES COMMISSIONER MINISTRY OF TEXTILES

LAWS(SC)-1996-3-137

SUPREME COURT OF INDIA

Decided on March 25,1996

Nagammai Cotton Mills Appellant

VERSUS

Asstt Director Regional Office Of The Textiles Commissioner Ministry Of Textiles Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;