DELHI DEVELOPMENT AUTHORITY Vs. KANWAR KUMAR MEHTA

LAWS(SC)-1996-9-23

SUPREME COURT OF INDIA (FROM: DELHI)

Decided on September 16,1996

DELHI DEVELOPMENT AUTHERITY Appellant

VERSUS

KANWAR KUMAR MEHTA Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel of both sides.;