JUDGEMENT
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(1.) Leave granted.
(2.) These appeals impugn two orders of the A. P. Administrative tribunal dated 8/3/1994 and 13/4/1994. They relate to seniority in the post of Assistant Executive Engineer, earlier called Junior Engineer, in the Public Health and Municipal Engineering Department of the government of Andhra Pradesh.
(3.) Prior to 18/8/1970, the post of Junior Engineer was filled by direct recruitment and by re-designating Supervisors as Junior Engineers, as and when vacancies were available, upon their becoming graduates.;
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