SUB DIVISIONAL INSPECTOR POSTAL Vs. K K PAVITHERAN

LAWS(SC)-1996-9-179

SUPREME COURT OF INDIA

Decided on September 30,1996

Sub Divisional Inspector Postal Appellant

VERSUS

K K Pavitheran Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard learned counsel on both sides.;