UNION OF INDIA Vs. SWARAN SINGH
LAWS(SC)-1996-7-95
SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)
Decided on July 08,1996
UNION OF INDIA
Appellant
VERSUS
SWARAN SINGH
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.
(3.) Substitution allowed.;
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