NATIONAL TEXTILE CORPORATION U P LIMITED OTHERS Vs. SWADESHI COTTON MILLS CO LTD

LAWS(SC)-1996-10-67

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on October 23,1996

National Textile Corporation U P Limited Others Appellant

VERSUS

Swadeshi Cotton Mills Co Ltd Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;